Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 12 in Tamil Nadu Padani Rules, 2017 12. Number of licences in a district. - The Licensing Authority reserves the right to declare the number of licences that can be granted under these rules in each district during a financial year, subject to the conditions that may be specified by the Government, from time to time.
