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State of Assam - Section

Section 4 in Executive Instructions Relating to Opium

4. Return of time expired, cancelled or abandoned licence or permit.

- All licences and permits are to be called in at the end of the year on the expiration of their term, or on their cancellation or surrender, and are to be posted to their counterfoils, No new licence or permit is to be granted to a previous holder until he has returned his time-expired, cancelled or abandoned licence or permit, as the case may be, to the Sub-divisional Officer or the Superintendent of Excise or satisfied them that he is unable to do so.II. - Supply and storage of opium