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State of Telangana - Section

Section 4 in Telangana Universities Act, 1991

4. Reconstitution of the Universities.

- On and from the date of commencement of this Act,-
(i)The Andhra University established under the Andhra University Act, 1925 (Act II of 1926);
(ii)The Kakatiya University established under the Kakatiya University Act, 1976 (Act 44 of 1976);
(iii)Sri Krishna Devaraya University established under the Sri Krishna Devaraya University Act, 1981 (Act 36 of 1981);
(iv)The Nagarjuna University established under the Nagarjuna University Act, 1976 (Act 43 of 1976):
[Provided that on the date of commencement of the Andhra Pradesh Universities (Amendment) Act, 2004, the Nagarjuna University shall be renamed as "Acharya Nagarjuna University" for the purposes of this Act.] [Added by Act No.7 of 2004.]
(v)The Osmania University established under the Osmania University Act, 1959 (Act 9 of 1959); and
(vi)Sri Venkateswara University established under Sri Venkateswara University Act, 1954 (Act XIV of 1954);
shall be deemed to have been established and incorporated under this Act and are hereby declared to be Universities by the aforesaid names, and the respective University areas and Headquarters thereof shall be as specified in columns (3) and (4) of the Schedule.