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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Gujarat - Subsection

Section 15(1)(B) in Sardar Patel University Act, 1955

(B)[*****] [Clauses (i) and (ii) were deleted by Gujarat 8 of 1966, Section 11 (l)(a).]
(ii)The Minister of Education [Gujarat] [This word was substituted for the word 'Bombay' by the Gujarat Adaptation of Laws (State and Concurrent Subjects) Order, 1960.],