Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(3) in Rajasthan Public Libraries Rules, 2012

(3)'C' class public library, which-
(a)has more than 1,000 books;
(b)subscribes to more than 5 periodicals and 3 newspapers;
(c)has more than 50 members;
(d)has such accommodation and furniture as the Director may consider sufficient for the efficient working of the library;
(e)has a whole time or a part time librarian;
(f)remains open for public or not less than three hours on every working day; and
(g)has not less than 20 percent of the total books useful for children.