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State of Gujarat - Section

Section 17 in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

17. Meeting of the Court.

(1)The Court shall, on a date to be fixed by the Chancellor, meet once a year at a meeting to be called the annual meeting of the Court.
(2)The Vice-Chancellor may, whenever he thinks fit, and shall, upon a requisition in writing signed by not less than one-third of the total members of the Court, convene a special meeting of the Court.