Gauhati High Court
The Union Of India And 3 Ors. Represented ... vs Ic-46466F Colonel Lallan Kumar G Singh ... on 29 October, 2025
Page No.# 1/10
GAHC010100662024
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/2836/2024
1: THE UNION OF INDIA AND 3 ORS. REPRESENTED BY THE SECRETARY
TO THE GOVERNMENT OF INDIA, MINISTRY OF DEFENCE, NEW DELHI-
110011.
2: THE ADJUTANT GENERAL, ROOM NO 536 FIFTH FLOOR DEFENCE
OFFICE COMPLEX. KG MARG IHQ OF MOD (ARMY) NEW DELHI- 110011.
3: THE ADDITIONAL DIRECTORATE GENERAL OF PERSONNEL SERVICES
PS-4(D) ADJUTANT GENERALS BRANCH IHQ OF MOD (ARMY) MP-6 NEW
DELHI-110011.
4: THE PRINCIPAL CONTROLLER OF DEFENCE ACCOUNTS (PENSION)
ALLAHABAD PIN- 211014 UTTAR PRADES
VERSUS
IC-46466F COLONEL LALLAN KUMAR G SINGH (RETD.)
S/O- GAJENDRA NARAYAN SINGH, GAUTAMNAGAR, P.O.- SAHARSA,
DISTRICT- SAHARSA, BIHAR, PIN- 852201.
Linked Case : WP(C)/3815/2024
1: THE UNION OF INDIA AND 3 ORS. REPRESENTED BY THE SECRETARY
MINISTRY OF DEFENCE NEW DELHI-110011.
2: THE DIRECTOR-III DIRECTORATE OF AIR VETERAN DD APPEAL
SUBRATO PARK NEW DELHI- 110010.
3: DIRECTORATE OF PERSONAL SERVICE AIR HEADQUARTERS (VEYU
BHAWAN)RAFI MARG NEW DELHI- 110016.
4: DY. CONTROLLER OF DEFENCE ACCOUNTS (AIR FORCE)
SUBRATO PARK DELHI CANTT. PIN- 110010.
Page No.# 2/10
VERSUS
NO 624722-R EX- MWO (HONY FG OFFICER) NITYANANDA SAIKIA
VILLAGE- NARTAM GAON (MRITUNJAY MANDIR ROAD) POST OFFICE-
ORIA GAON DISTRICT- NAGAON ASSAM PIN- 782003.
Linked Case : WP(C)/839/2024
1: UNION OF INDIA REPRESENTED BY THE SECRETARY
MINISTRY OF DEFENCE NEW DELHI- 110011
2: THE OFFICER-IN-CHARGE DSC RECORDS
PIN- 901277 C/O 56 APO
3: THE ADDITIONAL DIRECTOARTE GENERAL OF PERSONNEL SERVICES
PS-4(d) ADJUTANT GENERALS BRANCH IHQ OF MOD (ARMY) CHURCH
ROAD P.O. NEW DELHI- 110011
4: THE PRINCIPAL CONTROLLER OF DEFENCE ACCOUNTS (PENSION)
ALLAHABAD PIN- 211014 UTTAR PRADESH
VERSUS
NO 4354612H EX SEP JAMKHO GAM
VILLAGE- P KAMEO VENG P.O. TUIBONG
DISTRICT- CHURACHANDPUR MANIPUR PIN- 795128
Linked Case : WP(C)/256/2024
1: THE UNION OF INDIA AND 3 ORS. REPRESENTED BY THE SECRETARY
MINISTRY OF DEFENCE NEW DELHI-110011.
2: THE ADDITIONAL DIRECTORATE GENERAL OF PERSONNEL SERVICES
PS-4 (d) ADJUTANT GENERALS BRANCH IHQ OF MOD (ARMY) CHURCH
ROAD P.O. NEW DELHI-110011.
3: THE OFFICER-IN-CHARGE
THE RECORDS SIGNALS PIN- 908770 C/O- 56 APO.
4: THE PRINCIPAL CONTROLLER OF DEFENCE ACCOUNTS (PENSION)
ALLAHABAD PIN- 211014 UTTAR PRADESH.
VERSUS
NO. 15370769A EX NAIK DIPAK KUMAR BARMAN
VILL- PAIKARKUCHI P.O. SONDHA P.S. NALBARI
DIST. NALBARI ASSAM PIN- 7810335.
Page No.# 3/10
Linked Case : WP(C)/712/2024
1: THE UNION OF INDIA AND 4 ORS. REPRESENTED BY THE SECRETARY
MINISTRY OF DEFENCE NEW DELHI- 110011
2: THE ADDITIONAL DIRECTORTE GENERAL OF MANPOWER
(POLICY/PLANNING)/MP6(E) ADJUTANT GENERALS BRANCH
IHQ OF MOD (ARMY) CHURCH ROAD P.O. NEW DELHI- 110011
3: THE ADDITIONAL DIRECTORATE GENERAL OF PERSONNEL SERVICES
PS-4(d) ADJUTANT GENERALS BRANCH IHQ OF MOD (ARMY) CHURCH
ROAD P.O. NEW DELHI- 110011
4: THE CONTROLLER GENERAL OF DEFENCE ACCOUNTAS
ULAN BATAR ROAD RK PURAM NEW DELHI- 110010
5: THE PRINCIPAL CONTROLLER OF DEFENCE ACCOUNTS (PENSION)
ALLAHABAD PIN- 211014 UTTAR PRADESH
VERSUS
IC-51008P LT COL ACHINTYA KUMAR NANDI (RETD) ZILA SAINIK
WELFARE OFFICEW O/O THE DEPUTY COMMISSIONER 1ST FLOOR
NEAR FOREIGNERS TRIBUNAL OFFICE P.O. TEZPUR DISTRICT- SONITPUR
ASSAM PIN- 784001
Linked Case : WP(C)/3490/2024
1: UNION OF INDIA AND 3 ORS. REPRESENTED BY THE SECRETARY
MINISTRY OF DEFENCE NEW DELHI-110011
2: ASC RECORDS (SOUTH)
PIN-560007 C/O 56 APO
3: THE ADDITIONAL DIRECTORATE GENERAL OF PERSONNEL SERVICES
PS-4(D)ADJUTANTS GENERAL BRANCH IHQ OF MOD (ARMY) CHURCH
ROAD P.O.-NEW DELHI-110011
4: THE PRINCIPAL CONTROLLER OF DEFENCE ACCOUNTS (PENSION)
ALLAHABAD PIN-211014 UTTAR PRADESH
VERSUS
NO 13886051W EX HAV (HONY) NB SUB KT DIVENSON ANAL
VILL- MARIBUNG P.O.-SUGNU DIST-CHANDEL MANIPUR PIN-795101
Page No.# 4/10
Linked Case : WP(C)/209/2025
1: UNION OF INDIA AND 3 ORS. REPRESENTED BY THE SECRETARY
MINISTRY OF DEFENCE SENA BHAWAN NEW DELHI-110011
2: RECORDS THE ASSAM REGIMENT
PIN (ARMY) 900332 C/O 99 APO
3: THE ADDITIONAL DIRECTORATE GENERAL PERSONNEL SERVICES
PS- 4(D) ADJUTANT GENERALS BRANCH IHQ OF MOD (ARMY) DHQ
P.O.-NEW DELHI
4: THE PRINCIPAL CONTROLLER OF DEFENCE ACCOUNTS (PENSION)
ALLAHABAD PIN 211014 UTTAR PRADESH
VERSUS
NO. 4360691Y EX-NK RAMENDRA LASKAR
VILL- NIZKAMPUR P.O.-KAMPUR DIST- NAGAON ASSAM PIN-782426
Linked Case : WP(C)/6405/2024
1: UNION OF INDIA AND 4 ORS. THROUGH THE SECRETARY MINISTRY OF
DEFENCE SOUTH BLOCK CENTRAL SECRETARIAT RAJPATH MARG NEW
DELHI-110011.
2: THE DEFENCE SECURITY CORPS RECORDSNE PENSION GROUP
BURNACHERRY KERELA KANNUR PIN- 670013.
3: THE ADDITIONAL DIRECTORATE GENERAL OF PERSONNEL SERVICES
AGS BRANCH PS-4 (IMP-II) INTEGRATED HQ OF MOD (ARMY) DHQ
P.O. NEW DELHI-110011.
4: OIC RECORDS RAAKSHA SURAKSHA CORP ABHILEKH DEFENCE
SECURITY CORP RECORDS PIN- 901277 C/O- 56 APO.
5: THE PRINCIPAL CONTROLLER OF DEFENCE ACCOUNTS (PENSIONS)
DRAUPADI GHAT ALLAHABAD PIN- 211014 UTTAR PRADESH.
VERSUS
EX L NK MANGEILIAN VAIPHEI (NO. 4357672H)
S/O- SHRI KHUPHAU R/O- FINANCIAL SHYLIAH HOUSE NO. 85
NONGMYNSONG LUMSHYIAP NEAR ST. GEORGE SCHOOL SHILLONG
DIST.- EAST KHASI HILLS MEGHALAYA-793019.
Page No.# 5/10
Linked Case : WP(C)/1789/2024
1: UNION OF INDIA AND 3 ORS. REPRESENTED BY THE SECRETARY
MINISTRY OF DEFENCE NEW DELHI-110011.
2: THE RECORDS ASSAM REGIMENT
PIN- 900332 C/O- 99 APO.
3: THE ADDITIONAL DIRECTORATE GENERAL OF PERSONNEL
PS-4 (D) ADJUTANT GENERALS BRANCH IHQ OF MOD (ARMY)
CHURCH ROAD P.O. NEW DELHI-110011.
4: THE PRINCIPAL CONTROLLER OF DEFENCE ACCOUNTS (PENSION)
ALLAHABAD PIN- 211014 UTTAR PRADESH.
VERSUS
NO. 4355274H EX SEPOY LUNKAM VAIPHEI
VILL.- NEW LAMKA GOUCHINKHUP VENG P.O. CHURACHANDPUR
DIST.- CHURACHANDPUR MANIPUR-795128.
Linked Case : WP(C)/2274/2024
1: UNION OF INDIA AND 3 ORS. REPRESENTED BY THE SECRETARY
MINISTRY OF DEFENCE NEW DELHI-110011
2: THE OFFICER-IN CHARGE
ASC RECORDS (SOUTH) BANGALORE-560007
3: THE ADDITIONAL DIRECTORATE GENERAL OF PERSONNEL SERVICES
PS-4(D) ADJUTANT GENERALS BRANCH IHQ OF MOD (ARMY) P.O.- NEW
DELHI-110011
4: THE PRINCIPAL CONTROLLER OF DEFENCE ACCOUNTS (PENSION)
ALLAHABAD PIN CODE-211014 UTTAR PRADESH
VERSUS
JC-670275H EX SUBEDAR (HONY LT) JHUNU SINGH CHOUDHURI
VILL AND P.O.-KANCHAN BARI DIST-UNAKOTI TRIPURA PIN CODE-799288
Linked Case : WP(C)/255/2024
1: THE UNION OF INDIA AND 3 ORS REPRESENTED BY THE SECRETARY
MINISTRY OF DEFENCE NEW DELHI- 110011
2: THE ADDITIONAL DIRECTORATE GENERAL OF PERSONNEL SERVICES
PS-4(d) ADJUTANT GENERALS BRANCH IHQ OF MOD (ARMY) CHURCH
Page No.# 6/10
ROAD P.O. NEW DELHI- 110011
3: THE OFFICER-IN-CHARGE
RECORDS THE ASSAM REGIMENT PIN- 900332 C/O 99APO
4: THE PRINCIPAL CONTROLLER OF DEFENCE ACCOUNTS (PENSION)
ALLAHABAD PIN- 211014 UTTAR PRADESH
VERSUS
JC-548724X EX SUBEDAR TAHANGBOY VAIPHEI
VILLAGE- B PHAINOM P.O. YAIRIPOK DISTRICT- THOUBAL
MANIPUR PIN- 795149
Linked Case : WP(C)/258/2024
1: THE UNION OF INDIA AND 4 ORS REPRESENTED BY THE SECRETARY
MINISTRY OF DEFENCE NEW DELHI-110011.
2: THE ADDITIONAL DIRECTORATE GENERAL OF PERSONNEL SERVICES
PS-4 (d) ADJUTANT GENERALS BRANCH IHQ OF MOD (ARMY) CHURCH
ROAD P.O. NEW DELHI-110011.
3: DIRECTORATE GENERAL OF ARTILLERY (ARTY- 10)
GENERAL STAFF BRANCH IHQ OF MOD (ARMY) PIN- 908705.
4: THE OFFICER-IN-CHARGE
ARTILLERY RECORDS PIN- 901277 C/O- 56 APO.
5: THE PRINCIPAL CONTROLLER OF DEFENCE ACCOUNTS (PENSION)
ALLAHABAD PIN- 211014 UTTAR PRADESH.
VERSUS
NO. 15127681Y EX NAIK HAUKHOSIAM
VILL.- KANNAN VENG P.O. NEW LAMKA
DIST. CHURACHANDPUR MANIPUR PIN- 795006.
Linked Case : WP(C)/9/2024
1: UNION OF INDIA AND 3 ORS. REPRESENTED BY THE SECRETARY
MINISTRY OF DEFENCE NEW DELHI-110011
2: THE ADDITIONAL DIRECTORATE GENERAL OF PERSONNEL SERVICES
S-4(D)ADJUTANT GENERALS BRANCH IHQ OF MOD ARMY CHURCH ROAD
P.O.- NEW DELHI-110011
3: THE OFFICER-IN-CHARGE DSC RECORDS
Page No.# 7/10
PIN-901277 C/O 56 APO
4: THE PRINCIPAL CONTROLLER OF DEFENCE ACCOUNTS (PENSION)
ALLAHABAD PIN-211014 UTTAR PRADESH
VERSUS
NO 14357400A EX SEP GIN KHAN KAP
VILL- V. MUNHOIS NEAR PHSC OPPOSITE P.O. -NEW LAMKA
DIST-CHURACHANDPUR MANIPUR PIN-795006
Linked Case : WP(C)/1973/2024
1: UNION OF INDIA
REP. BY THE SECRETARY MINISTRY OF DEFENCE NEW DELHI-11
2: RECORDS THE KUMAON REGIMENT
PIN 900473 CO 56 APO
3: THE ADDITIONAL DIRECTORATE ADJUTANT GENERALS BRANCH
IHQ OF MOD ARMY CHURCH ROAD PO NEW DELH-11
4: THE PRINCIPAL CONTROLLER OF DEFENSE ACCOUNTS
(PENSION) ALLAHABAD PIN-211014 UTTAR PRADESH (PETITIONERS WITH
COMMON CAUSE OF ACTION)
VERSUS
NO. 14702446W EX HAV WNG ELIZA ANAL
VILLAGE- KANNAN VENG P.O- NEW LAMKA
DIST- CHURACHANDPUR MANIPUR PIN-795006
Linked Case : WP(C)/860/2024
1: UNION OF INDIA AND 3 ORS. REPRESENTED BY THE SECRETARY
MINISTRY OF DEFENCE NEW DELHI-110011.
2: THE ADDITIONAL DIRECTORATE GENERAL OF PERSONAL SERVICES
PS-4(D) ADJUTANT GENERALS BRANCH IHQ OF MoD (ARMY) CHURCH
ROAD P.O. NEW DELHI-110011.
3: THE RECORDS BRIGADE OF THE GUARDS
PIN- 900746 C/O- 56 APO.
4: THE PRINCIPAL CONTROLLER OF DEFENCE ACCOUNTS (PENSION)
ALLAHABAD PIN- 211014 UTTAR PRADESH
VERSUS
Page No.# 8/10
NO. 13691266P EX HAVILDAR (HONY NAIB SUBEDAR)
KHAM KHO KAM VILL.- HIANGZO P.O. CHURACHANDPUR
DIST. CHURACHANDPUR MANIPUR PIN- 705128.
Linked Case : WP(C)/1690/2025
1: THE UNION OF INDIA AND 2 ORS. REPRESENTED BY THE SECRETARY
MINISTRY OF DEFENCE GOVERNMENT OF INDIA SENA BHAWAN NEW
DELHI-1
2: THE OFFICER-IN-CHARGE ASC RECORDS DEFENCE SECURITY FORCE
KUNUR STATE- KERALA PIN-670013 C/O 56 APO
3: ADDITIONAL DIRECTORATE GENERAL
PERSONAL SERVICE PS-4(D) ADJUTANT GENERALS BRANCH
IHQ OF MOD (ARMY) DHQ P.O.- NEW DELHI
VERSUS
NO 14912422K EX-HAV BHANU DEV ROY
S/O LATE KALI MOHAN DEV ROY RAMKRISHNA SARANI NABAPALLI
KATIGRAM P.O.- RONGPUR DIST- CACHAR ASSAM PIN-788009
Linked Case : I.A.(Civil)/2259/2024
1: THE UNION OF INDIA AND 3 ORS. REPRESENTED BY THE MINISTRY OF
DEFENCE GOVERNMENT OF INDIA SOUTH BLOCK NIRMAN BHAWAN
CHANAKYAPURI NEW DELHI- 110011.
2: THE DIRECTOR-III DIRECTORATE OF AIR VETERAN DD APPEAL
SUBRATO PARK NEW DELHI- 110010.
3: DIRECTORATE OF PERSONAL SERVICE AIR HEADQUARTERS (VEYU
BHAWAN) RAFI MARG NEW DELHI- 110016.
4: DY. CONTROLLER OF DEFENCE ACCOUNTS (AIR FORCE)
SUBRATO PARK DELHI CANTT. PIN- 110010.
VERSUS
NITYANANDA SAIKIA
NO 624722-R EX- MWO (HONY FG OFFICER)
VILLAGE- NARTAM GAON (MRITUNJAY MANDIR ROAD)
POST OFFICE- ORIA GAON DISTRICT- NAGAON ASSAM PIN- 782003.
Linked Case : WP(C)/1766/2025
1: UNION OF INDIA AND 3 ORS. REPRESENTED BY THE SECRETARY
Page No.# 9/10
MINISTRY OF DEFENCE SENA BHAWAN NEW DELHI-110011
2: RECORDS THE ASSAM REGIMENT
PIN (ARMY)- 900332 C/O 99 APO
3: THE ADDITIONAL DIRECTORATE GENERAL OF PERSONNEL SERVICES
PS-4(D)ADJUTANT GENERALS BRANCH IHQ OF MOD (ARMY) DHQ P.O.-
NEW DELHI
4: THE PRINCIPAL CONTROLLER OF DEFENCE ACCOUNTS (PENSION)
ALLAHABAD PIN-211014 UTTAR PRADESH
VERSUS
4366492F EX-NK L.H. KOLNI ANAL
VILL- TAMPI P.O.- CHAPIKARONG
DIST- CHANDEL MANIPUR PIN-795102
For the Petitioner(s) : Mr. B. Chakravarty, Central Govt. Counsel.
: Mr. U.K. Goswami, Central Govt. Counsel.
For the Respondent(s) : Mr. A.R. Tahbildar, Advocate.
-B E F O R E -
HON'BLE THE CHIEF JUSTICE MR. ASHUTOSH KUMAR HON'BLE MR. JUSTICE ARUN DEV CHOUDHURY 29.10.2025 (Ashutosh Kumar, CJ) In most of the matters, which have been listed analogous, Mr. A.R. Tahbildar, learned Advocate appears for the respondents.
However, there is no representation on behalf of the respondent in WP(C) No.712/2024.
Mr. Tahbildar, learned Advocate has offered to let the Advocate, who had appeared in the Original Application on behalf of the said respondent (applicant) before the learned Tribunal, know about this case.
Page No.# 10/10 Otherwise, pleadings are complete with respect to all the matters listed.
Let all these matters come up for hearing and final disposal on 22.01.2026.
JUDGE CHIEF JUSTICE Mukut Comparing Assistant