Hem Raj Pathania vs . State Of H.P. & Ors. on 5 March, 2022

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Hem Raj Pathania vs. State of H.P. & ors.

CWP No. 2978/2019

5.3.2022 Present: Mr. Tanuj, Advocate, vice Mr. Nitish Kaith, Advocate, for the petitioner.

Mr. Ashok Sharma, A.G. with Rajinder Dogra, Sr. Addl. A.G., Mr. Shiv Pal Manhans and Mr. Vinod Thakur, Addl. A.Gs. for the respondents-State.

List on 8.3.2022, when latest status report be filed by the respondents.

r to (Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 5.3.2022 (pankaj) ::: Downloaded on - 07/03/2022 20:12:46 :::CIS

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