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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(3) in Tamil Nadu Preservation of Private Forests Rules, 1946

(3)In any particular area, selection felling shall be allowed only over in, 15 years and the number of trees that may be felled should not exceed seven trees per hectare, of girth not less than that specified in Schedule I to these rules.