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[Cites 0, Cited by 0] [Section 5A] [Entire Act]

State of Tamilnadu - Subsection

Section 5A(A) in Tamil Nadu Preservation of Private Forests Rules, 1946

(A)If the application is for the cutting of trees by the clear felling method, that is to say, the felling of all trees in the area for the purpose of utilisation mainly as fuel:-