Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Section 2] [Entire Act] State of Uttar Pradesh - Subsection Section 2(b) in The Uttar Pradesh Prevention Of Cow Slaughter Act, 1955 (b)'cow' includes a heifer, or calf;
