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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 13(2)(a) in Securities and Exchange Board of India {KYC (Know Your Client) Registration Agency} Regulations, 2011

(a)the arrangements made by KRA for maintenance and preservation of records and other documents required to be maintained under these regulations;