Section 23(2)(c) in Rajasthan Farmers' Participation in Management of Irrigation System Act, 2000

[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Rajasthan - Subsection

Section 23(2)(c) in Rajasthan Farmers' Participation in Management of Irrigation System Act, 2000

(c)recall a Chairperson or a President or a Member of Managing Committee of a Farmers' Organisation against whom the motion is carried out and will cause arrangements for filling-up such vacancy within one month; and

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State of Rajasthan - Subsection

Section 23(2)(c) in Rajasthan Farmers' Participation in Management of Irrigation System Act, 2000