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[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

State of Himachal Pradesh - Subsection

Section 9(3)(c) in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986

(c)to advise the State Government on matters relating to activities of the Universities, which may be referred to it by the State Government;