Bombay High Court
Mr. Sanjay S/O Bhimrao Kathawate vs The Commissioner Of Police Nagpur City ... on 13 April, 2022
Bench: V.M. Deshpande, Amit B. Borkar
1 130422criwp771.21.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
: NAGPUR BENCH : NAGPUR.
CRIMINAL WRIT PETITION NO. 771 OF 2021
SANJAY S/o BHIMRAO KATHAWATE
VERSUS
COMMISSIONER OF POLICE, NAGPUR CITY, NAGPUR AND OTHERS
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Office Notes, Office Memoranda of Court's or Judge's Order
Coram, appearances, Court's Orders
or directions and Registrar's order
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Shri S. P. Bhandarkar, Advocate for the petitioner
Shri S. M. Ghodeswar, A.P.P. for the respondent no.1
CORAM : V. M. DESHPANDE and AMIT B. BORKAR, JJ.
DATE : APRIL 13, 2022.
1. Heard Shri S. P. Bhandarkar, learned counsel for the petitioner.
2, Issue notice presently to respondent no.2 only, returnable after summer vacation.
3. Shri S. M. Ghodeswar, learned Additional Public Prosecutor waives service for respondent no.2.
JUDGE JUDGE
Diwale
Digitally signed byPARAG
PRABHAKARRAO DIWALE
Signing Date:13.04.2022
18:13