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[Cites 0, Cited by 0] [Section 101(1)] [Section 101] [Entire Act]

State of Maharashtra - Subsection

Section 101(1)(a) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(a)an estimate 'A' of income and expenditure of the Council for the purposes of the Chapters other than Chapters XIII and XIV;