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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 16(7) in Dadra and Nagar Haveli and Daman and Diu (Merger of Union territories) Act, 2019

(7)The provisions of this section other than clause (a) of sub-section (1) shall not apply in relation to any person to whom the provisions of section 16 apply.