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Bombay High Court

The Pr.Commissioner Of Income ... vs M/S Krome Planet Interiors Pvt.Ltd on 9 April, 2019

Bench: Akil Kureshi, Sarang Vijaykumar Kotwal

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

         INCOME TAX APPEAL(IT) NO. 282 OF 2017

 The Pr.commissioner Of Income Tax-6,pune              ....Appellants
            V/S
 M/s Krome Planet Interiors Pvt.ltd                   ....Respondent

Mr Suresh Kumar For Appellant CORAM : AKIL KURESHI & SARANG VIJAYKUMAR KOTWAL, JJ DATE : 9th April, 2019 P.C. :

Stand over to 15/04/2019 for passing Order.
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