Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46(3)] [Section 46] [Entire Act] State of Uttarakhand - Subsection Section 46(3)(i) in Uttaranchal School Education Act, 2006 (i)extend the said period from time to time, so however, that the period so extended does not exceed five years in the aggregate; or