Calcutta High Court (Appellete Side)
3.14 (Sri Jyotirmoy Bag vs Serampore Municipality & Ors.) on 11 March, 2014
1 M. A. T. 1346 OF 2009 11.03.14 (Sri Jyotirmoy Bag -vs- Serampore Municipality & Ors.) ag/skc Sl. No. 112 Court No. 1 None appears.
It appears from the Additional Stamp Reporter's report dated 14.1.2010 that there is delay of 90 days in filing the appeal.
The impugned order passed on 24.8.2009. No application under section 5 of the Limitation Act for condonation of delay has been filed till today.
Accordingly, the appeal is dismissed as barred by limitation. (Joymalya Bagchi, J.) (Arun Mishra, Chief Justice)