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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(1)(bb) in Sugar Development Fund Act, 1982

(bb)[ for defraying expenditure for the purpose of building up and maintenance of buffer stocks of sugar with a view to establishing price of sugar;] [ Inserted by Act 64 of 1982 s.z.(w.e.f.13-11-1982) ]