Madhya Pradesh High Court
Motilal Pasi vs Ramawtar Kotwar Dead Thr. Lrs. Lala ... on 14 September, 2019
Author: Akhil Kumar Srivastava
Bench: Akhil Kumar Srivastava
1 MCC-1874-2017 The High Court Of Madhya Pradesh National Lok Adalat MCC-1874-2017 (MOTILAL PASI Vs RAMAWTAR KOTWAR DEAD THR. LRS. LALA KOTWAR) 2 Jabalpur, Dated : 14-09-2019 Shri Y.P. Sharma, learned counsel for the applicant. As prayed, list the matter before Regular Bench.
(AKHIL KUMAR SRIVASTAVA) (ANSHUMAN SINGH)
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Date: 24/09/2019 05:13:20