Section 6H(1)(a) in The Goa Entertainment Tax Act, 1964

[Cites 0, Cited by 0] [Section 6H(1)] [Section 6H] [Entire Act]

(a)from a proprietor or a person providing entertainment, to furnish information in respect of,-

(i)accounts of printing and sale of tickets;

(ii)time and venue of providing entertainment;

(iii)accounts of complimentary tickets printed and issued;

(iv)total capacity of the place of entertainment;

(v)licenses issued by any other authorities for conducting the entertainment.

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