Section 2(1)(ii) in The Central Provinces and Berar Agricultural Produce Market Act, 1935

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Central Provinces And Berar - Subsection

Section 2(1)(ii) in The Central Provinces and Berar Agricultural Produce Market Act, 1935

(ii)"agriculturist" means a person who grows agricultural produce but shall not include a dealer or broker in agricultural produce although such dealer or broker may grow such produce;

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Central Provinces And Berar - Subsection

Section 2(1)(ii) in The Central Provinces and Berar Agricultural Produce Market Act, 1935