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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Goa - Subsection

Section 54(10) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(10)The Board's representative shall deliver the coded packets of answer books to the Camp Officer of each assessment camp and shall obtain from him/her the receipt for the same in the specified proforma.