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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Kerala - Subsection

Section 5(2)(b) in Kerala Sports Act, 2000

(b)to establish sports information centres, stadia, pavilions, playgrounds, parks, children"s parks, sports training centres, circus training centres, kalaries and to construct buildings, swimming pools, and pools for water polo and boat race and gymnasia;