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State of Punjab - Section

Section 6 in The Punjab Apartment Ownership Rules, 1995

6. Application to be made to the competent authority for issuing certificate.

- An application to the competent authority under sub-sections (3) (4) or (5) of Section 15, as the case may be, for obtaining a certificate to be produced before the registering officer for enforcing registration shall be made by the transferee or the apartment owner as the case may be in Form B.[Sections 15(3) and 38(2)(b).