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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Uttarakhand - Subsection

Section 9(2) in Uttarakhand Anti Littering and Anti Spitting Act, 2016

(2)In the case of a continuing offence to a further fine not exceeding Five Hundred Rupees for every day during which the offence is continued.