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State of Uttar Pradesh - Section

Section 4 in RULES FOR VIDEO CONFERENCING FOR COURTS IN THE STATE OF UTTAR PRADESH, 2020

4. Facilities recommended for Video Conferencing

The following equipments are recommended for conducting proceedings through video conferencing at the Court Point and at the Remote Point:
(i)Desktop, Laptop, mobile devices with internet connectivity and printer;
(ii)Device ensuring uninterrupted power supply;
(iii)Camera;
(iv)Microphones and speakers;
(v)Display unit;
(vi)Document visualizer;
(vii)Provision of a firewall;
(viii)Adequate seating arrangements ensuring privacy;
(ix)Adequate lighting; and
(x)Availability of a quiet and secure space