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Calcutta High Court

M/S. Apple Systems (P) Ltd. & Anr vs Cmc on 11 December, 2019

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

OD-79
                                GA 2223 of 1997
                                       With
                                 WP 448 OF 1997
                         IN THE HIGH COURT AT CALCUTTA
                       Constitutional Writ Jurisdiction
                                  ORIGINAL SIDE




                      M/S. APPLE SYSTEMS (P) LTD. & ANR.
                                    Versus
                                      CMC


      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 11th December, 2019.

The Court : It appears that the writ petition has been dismissed on 2nd July, 2002. The connected interlocutory application being GA No. 2223 of 1997 is accordingly infructuous and is dismissed. Interim orders, if any, stand automatically vacated.

The Department is directed to ensure that the records are corrected.

(RAVI KRISHAN KAPUR, J.) SK.