Calcutta High Court
M/S. Apple Systems (P) Ltd. & Anr vs Cmc on 11 December, 2019
Author: Ravi Krishan Kapur
Bench: Ravi Krishan Kapur
OD-79
GA 2223 of 1997
With
WP 448 OF 1997
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
M/S. APPLE SYSTEMS (P) LTD. & ANR.
Versus
CMC
BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR
Date : 11th December, 2019.
The Court : It appears that the writ petition has been dismissed on 2nd July, 2002. The connected interlocutory application being GA No. 2223 of 1997 is accordingly infructuous and is dismissed. Interim orders, if any, stand automatically vacated.
The Department is directed to ensure that the records are corrected.
(RAVI KRISHAN KAPUR, J.) SK.