Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax-06, New ... vs Ntpc Tamil Nadu Energy Co. Ltd on 9 May, 2016
Bench: A.K. Sikri, R.K. Agrawal
ITEM NO.37 COURT NO.12 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......
CC No. 8531/2016
(Arising out of impugned final judgment and order dated 04/12/2015
in ITA No. 915/2015 passed by the High Court Of Delhi At New Delhi)
PR. COMMISSIONER OF INCOME TAX-06, NEW DELHI Petitioner(s)
VERSUS
NTPC TAMIL NADU ENERGY CO. LTD Respondent(s)
(With appln. (s) for c/delay in filing SLP and office report)
Date : 09/05/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s)
Mr. Maninder Singh, ASG.
Ms. Rashmi Malhotra, Adv.
Mr. S. A. Haseeb, Adv.
Mrs. Anil Katiyar, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
The matter be tagged along with Civil Appeal No. 4982 of 2015.
(Nidhi Ahuja) (Tapan Kr. Chakraborty) Court Master Court Master Signature Not Verified Digitally signed by NIDHI AHUJA Date: 2016.05.11 18:10:04 IST Reason: