Allahabad High Court
Indra Pal Singh vs Board Of Revenue U.P.Lucknow Through ... on 20 July, 2010
Court No. - 19 Case :- MISC. SINGLE No. - 4581 of 2009 Petitioner :- Indra Pal Singh Respondent :- Board Of Revenue U.P.Lucknow Through Its Chairman Petitioner Counsel :- K.C.Tripathi,Km. S.Tripathi Respondent Counsel :- C.S.C.,A.P.Singh Vatsa Hon'ble S.C. Chaurasia J.
As prayed by learned counsel for petitioner, list in the next month. Interim order, if any, shall continue till the date of next listing. Order Date :- 20.7.2010 psd