Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2] [Entire Act] State of Jharkhand - Subsection Section 2(4) in The Bihar Coal Mining Area Development Authority Act, 1986 (4)'Coal Mining Development Area' means any area declared to be a Coal Mining Development Area under sub-section (1) of Section 3 of this Act;
