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[Cites 0, Cited by 0] [Section 1003] [Entire Act]

Bengal Presidency - Subsection

Section 1003(g) in Police Regulations, Bengal , 1943

(g)Armourers shop should be built close to the beat of the sentry on the magazine and should always be locked in the absence of the armourer. The key shall be with the armourer, who is responsible for its contents.