Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 131] [Entire Act] State of Gujarat - Subsection Section 131(7) in Gujarat Panchayats Act, 1961 (7)A taluka panchayat shall perform such other duties and functions as are entrusted to it by or under any other law for the time being in force.
