Supreme Court - Daily Orders
Voluntary Health Ass. Of Punjab vs Union Of India . on 11 December, 2014
Bench: Dipak Misra, Uday Umesh Lalit
ITEM NO.15 COURT NO.6 SECTION PIL
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 349/2006
VOLUNTARY HEALTH ASS. OF PUNJAB Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(with appln. (s) for clarification and exemption from filing O.T.
and further direction and impleadment as party respondent and
permission and office report)
(For Final Disposal)
WITH
SLP(Crl) No. 5800/2013
(With Office Report)
W.P.(C) No. 575/2014
(With Office Report)
Date : 11/12/2014 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Neeraj Kishan Kaul, ASG
Mr. D.S. Mahra, Adv.
Ms. Atreyi Chatterjee, Adv.
Mr. Colin Gonsalves,Sr. Adv.
Mr. Sarvajeet Kumar Thakur, Adv.
Ms. Jyoti Mendiratta,Adv.
Ms. Manju Jetley,Adv.
For Respondent(s) Mr. Ratnakar Dash, Sr. Adv.
Signature Not Verified
Mr. Abhisth Kumar,Adv.
Digitally signed by
Ms.Archana Singh, Adv.
Gulshan Kumar Arora
Date: 2014.12.16
18:14:35 IST
Reason:
Mr. Anil Kumar Jha, Adv.
Mr. Anil Shrivastav,Adv.
Mr. Rituraj Beswas, Adv.
2
Mr. Anip Sachthey,Adv.
Mr. Mohit Paul, Adv.
Mr. B.H. Mandapalle, Sr. Adv.
Ms. Asha Gopalan Nair, Adv.
Mr. Aniruddha P. Mayee, Adv.
Mr. Arun K. Sinha, Adv.
Mr. Arvind Kumar Sharma, Adv.
Mr. Sapam Biswajit Neitei, Adv.
Mr. Z.H. Isaac Haiding, Adv.
Mr. Ashok Kumar Singh, Adv.
Mr. Avijit Bhattacharjee, Adv.
Mr. K. Enali Sema, Adv.
Mr. Amli Kumar Singh, Adv.
Mr. Balaji Srinivasan,Adv.
Mr. B. Balaji, Adv.
Mr. B. S. Banthia, Adv.
Mr. D. Mahesh Babu,Adv.
Mr. J.S. Attri, Sr. Adv.
Ms. Sumitha Sharma, Adv.
Mr. Sumeet Prakash, Adv.
Mr. D. S. Mahra,Adv.
Mr. Gaurav Kejriwal,Adv.
Mr. Gopal Singh, Adv.
Mr. Chandan Kumar, Adv.
Mr. Rituraj Biswas, Adv.
Mr. Jatinder Kumar Bhatia, Adv.
Mr. Mukesh Verma, Adv.
Mr. Jay Kishor Singh, Adv.
Mr. Milind Kumar, Adv.
Mr. P. N. Gupta, Adv.
Mr. P. V. Dinesh, Adv.
Mr. P. V. Yogeswaran, Adv.
3
Mr. Rajesh Srivastava, Adv.
Mr. Ranjan Mukherjee, Adv.
Mr. S.C. Ghosh, Adv.
Mrs. B. Sunita Rao, Adv.
Mr. Shibashish Misra, Adv.
Mr. Shriram P. Pingle, Adv.
Mr. Sunil Fernandes, Adv.
Mr. T. Harish Kumar, Adv.
Mr. T. V. George, Adv.
Mr. V. G. Pragasam, Adv.
Mr. S.J. Aristotle, Adv.
Mr. Prabu Ramasubramanian, Adv.
Mr. V. N. Raghupathy, Adv.
Ms. Anitha Shenoy, Adv.
Ms. C. K. Sucharita, Adv.
M/s Corporate Law Group, Adv.
Mr. Balasubramaniam, Adv.
Mr. K.V. Jagdishvaran, Adv.
Ms. G. Indira,Adv.
Ms. Hemantika Wahi, Adv.
Ms. Jesal, Adv.
Ms. Kamini Jaiswal, Adv.
Mr. Suryanarayana Singh, AAG
Ms. Pragati Neekhra, Adv.
Ms. Rachana Srivastava, Adv.
Mr. S.S. Shamshery, AAG
Mr. Amit Sharma, Adv.
Mr. Sandeep Singh, Adv.
Ms. Ruchi Kohli,Adv.
Mr. Neeraj Kishan Kaul, ASG
4
Ms. Sunita Sharma, Adv.
Ms. Binu Tamta, Adv.
Mr. D.S. Mahra, Adv.
Ms. Sushma Suri,Adv.
Mr. Merusagar Samantaray,Adv.
Mr. Saurabh Mishra, Adv.
Mr. Vanshaja Shukla, Adv.
Mr. Ankit Kumar Lal, Adv.
Mr. S. Udaya Kumar Sagar, Adv.
Mr. Krishna Kumar Singh, Adv.
Mr. A. Mariarputham, Adv. Gen.
Ms. Aruna Mathur, Adv.
Mr. Yusuf Khan, Adv.
Mr. G.M. Kawoosa, Adv.
Mr. Ashok Mathur, Adv.
Mr. Ajay Bansal, AAG
Mr. Kuldip Singh, Adv.
Mr. Gaurav Yadava, Adv.
Mr. Manjit Singh, AAG
Mrs. Nupur Choudhary, Adv.
Mrs. Vivekta Singh, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the matter on 15.12.2014.
(Gulshan Kumar Arora) (H.S. Parasher) Court Master Court Master