Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 84 in Assam Prisons Act, 2013 84. Non-exposure to public view. - While escorting an inmate from or to a prison, his exposure to public view shall be as little as possible, and proper safeguards shall be adopted to protect him from insult or injury and undue curiosity or publicity.Chapter-XVI Attendance In Court
