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[Cites 0, Cited by 0] [Section 90] [Entire Act]

Union of India - Subsection

Section 90(a) in Finance Act, 2015

(a)in clause (i), the words, brackets, figures and letters "passed under sub-section (7) of section 127C, as it stood immediately before the commencement of section 102 of the Finance Act, 2007, (22 of 2007) or sub-section (5) of section 127C" shall be omitted;