Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(2) in The Madurai City Municipal Corporation (Duty on Transfer of Property) Rules, 1988

(2)Where the transfer duty or any portion thereof is less than a rupee, such duty shall not be collected.