Himachal Pradesh High Court
Gian Chand & Anr. vs . Bisso (Deceased) Through on 22 June, 2023
Author: Virender Singh
Bench: Virender Singh
Gian Chand & anr. Vs. Bisso (deceased) through LRs .
CMP(M) No. 1371 of 2022 22.6.2023 Present: Ms. Pragti, Advocate vice Mr. Digvijay Singh, Advocate, for the petitioners.
None for respondents No.1(i) to 1(vi) and 2.
Requisite steps have not been taken for bringing on record the legal representatives of deceased respondent No.3. Let the needful be done within three weeks from today. List on 20.7.2023.
(Virender Singh) Judge June 22, 2023 (kalpana) ::: Downloaded on - 22/06/2023 20:35:34 :::CIS