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[Cites 0, Cited by 0] [Section 57(1)] [Section 57] [Entire Act]

Union of India - Subsection

Section 57(1)(d) in The Central Motor Vehicles Rules, 1989

(d)the certified copy of the order of the Central Government or State Government authorising the auction of the vehicle; [and] [ Inserted by Notification No. G.S.R. 709 (E) dated 8.10.2014 (w.e.f. 2.6.1989)]