Madhya Pradesh High Court
Shrinath vs The State Of Madhya Pradesh on 1 May, 2024
Author: Prakash Chandra Gupta
Bench: Prakash Chandra Gupta
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRR No. 4041 of 2023 (SHRINATH Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 01-05-2024 Shri Manish Kumar Vijaywargiya, learned counsel for the petitioner.
Shri Suhash Pundlik, learned G.A. for the State.
As prayed by counsel for the petitioner, list on 20.05.2024.
(PRAKASH CHANDRA GUPTA) JUDGE ajit Signature Not Verified Signed by: AJIT KAMALASANAN Signing time: 01-05-2024 18:31:00