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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Odisha - Subsection

Section 18(3) in The Orissa Beedi and Cigar Workers (Conditions of Employment) Rules, 1969

(3)Water supply for purposes of washing facilities under Sub-rule (1) or Sub-rule (2) shall be such as to provide at least 27.3 litres per day for each person employed in the industrial premises and such water shall be drawn from a hygienic source :Provided that where an Inspector is satisfied that it is not practicable to make available, water-supply in accordance with the scale specified under this sub-rule, he may, by a certificate in writing, permit the supply of a lesser quantity which shall in any case be not less than 4.5 litres per day for each employee.