Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 31] [Entire Act]

State of Haryana - Subsection

Section 31(5) in Haryana Registration and Regulation of Societies Act, 2012

(5)In addition to the annual general meeting, an extra-ordinary meeting of the General Body or the Collegium, as the case may be, may be convened, at any time, after giving due notice to all the members.