Section 2(12)(a) in The Bengal Agricultural Income-Tax Act, 1944

[Cites 0, Cited by 0] [Section 2(12)] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(12)(a) in The Bengal Agricultural Income-Tax Act, 1944

(a)

(i)the manager or agent in [West Bengal] [Substituted by the Indian Independence (Adaptation of Bengal and Punjab Acts)Order, 1948.] of the Ruler of the [Part B State] [Substituted by the Adaptation of Laws Order, 1950.], or

(ii)the secretary, treasurer, manager or agent of the company or association; or

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State of West Bengal - Subsection

Section 2(12)(a) in The Bengal Agricultural Income-Tax Act, 1944