Madhya Pradesh High Court
Prakash Dixit vs High Court Of Madhya Prakash Jabalpur on 18 December, 2017
THE HIGH COURT OF MADHYA PRADESH
WP-4721-2010
sh
(PRAKASH DIXIT Vs HIGH COURT OF MADHYA PRAKASH JABALPUR)
e
Jabalpur, Dated : 18-12-2017
ad
None for the petitioner.
Pr
Shri Ashish Shroti, Advocate for the respondents.
I.A. No.17706/2017 :
a Counsel for the petitioner has filed the present application hy for withdrawal of the writ petition.
ad In view of the said fact, I.A. No.17706/2017 is allowed.
M The writ petition is dismissed as withdrawn.
of rt (HEMANT GUPTA) (VIJAY KUMAR SHUKLA) CHIEF JUSTICE JUDGE ou C h ig khan* H Digitally signed by HIDAYAT KHAN Date: 2017.12.19 12:31:17 +05'30'