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State of Odisha - Section

Section 9 in Orissa (Subordinate) Finance Service (Treasury Branch) Rules, 2001

9. Selection Procedure.

- Provisions of the Orissa Reservation of Vacancies in Posts and Services (for Scheduled Castes and Scheduled Tribes) Act, 1975 and rules made thereunder, Orissa Civil Service (Zone of Consideration for Promotion) Rules, 1988 and Orissa Civil Services (Criteria for Promotion) Rules, 1992 and instructions issued in General Administration Department Office Memorandum regarding Sealed Cover Procedure shall be followed by the Selection Board.