Section 2 in Bombay Irrigation (Gujarat Amendment) Act, 1976
2. Insertion of new Part XII in Bombay Act VII of 1879.- In the Bombay Irrigation Act, 1879, as in force in the State of Gujarat, after Part XI, the following Part and Schedule shall be inserted, namely:-
"PART XIISPECIAL, PROVISIONS REGULATING THE CONSTRUCTION AND MAINTENANCK OF TUBEWELIS, ARTESIAN WELLS AND BOREWELIS.
