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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(5) in The M.P. Panchayat Samvida Shala Shikshak (Employment and Conditions of Contract) Rules, 2005

(5)[ The grade and categorywise minimum percentage of marks to qualify in the each part of the question paper or eligibility examination of Samvida Shala shall be as under :
Grade of Samvida Shala Shikshak Scheduled Castes/Scheduled Tribes and OtherBackward Glasses/Persons with disabilities Others
(1) (2) (3)
Grade-1 30.00% 40.00%
Grade-2 30.00% 40.00%
Grade-3 30.00% 40.00%]
[Substituted by Notification No. F-1-3-2008-P-2, dated 24-4-2008.]