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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(1)(a) in The Rajasthan Ministers Salaries and other Facilities Act, 1956

(a)[an official residence and furniture in Jaipur, and] [Substituted by Rajasthan Act 9 of 1986 [13-2-1986].]